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Union of India - Section

Section 31 in The Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015

31. Additional powers of the Registrar of the Principal Bench.

- The Registrar of Principal Bench shall have the power to call for information and records and to inspect or cause to be inspected the registry of the other Benches under general or special orders as may be issued by the Chairman from time to time.