Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 366] [Entire Act] State of Haryana - Subsection Section 366(1) in Punjab Jail Manual (1)When a warder goes on leave for a month or less, he shall make his own arrangements for the custody of his uniform during his absence.
