Punjab-Haryana High Court
Anoop Kumar Sharma vs Harinder Kaur And Anr on 26 May, 2014
CR No.3728 of 2014
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No.3728 of 2014
Date of decision: May 26th , 2014
Anoop Kumar Sharma
...Petitioner
Versus
Harinder Kaur and anr.
...Respondents
CORAM: HON'BLE MR.JUSTICE DR. BHARAT BHUSHAN
PARSOON
Present: Mr. Gurpreet Singh, Advocate
for the petitioner.
****
Dr.Bharat Bhushan Parsoon, J. (Oral)
Counsel for the petitioner seeks withdrawal of this petition with liberty to take all these pleas taken in this petition at the relevant time before the appropriate forum.
Dismissed as withdrawn with liberty aforesaid.
May 26th , 2014 (Dr.Bharat Bhushan Parsoon)
Brij Judge
Mohan Brij
2014.05.28 16:14
I attest to the accuracy and
integrity of this document
Chandigarh