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Punjab-Haryana High Court

Anoop Kumar Sharma vs Harinder Kaur And Anr on 26 May, 2014

                CR No.3728 of 2014

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH

                                                          CR No.3728 of 2014
                                                          Date of decision: May 26th , 2014

                Anoop Kumar Sharma

                                                                                       ...Petitioner
                                                Versus

                Harinder Kaur and anr.
                                                                                    ...Respondents

                CORAM:                HON'BLE MR.JUSTICE DR. BHARAT BHUSHAN
                                      PARSOON


                Present:              Mr. Gurpreet Singh, Advocate
                                      for the petitioner.


                                                ****

                Dr.Bharat Bhushan Parsoon, J. (Oral)

Counsel for the petitioner seeks withdrawal of this petition with liberty to take all these pleas taken in this petition at the relevant time before the appropriate forum.

Dismissed as withdrawn with liberty aforesaid.




                May 26th , 2014                           (Dr.Bharat Bhushan Parsoon)
                Brij                                              Judge




Mohan Brij
2014.05.28 16:14
I attest to the accuracy and
integrity of this document
Chandigarh