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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 13(2)(d) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(d)the number of notices, along with the date of such notices, served upon the telemarketer by the Access Providers for sending unsolicited commercial communication;