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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Uttarakhand - Subsection

Section 45(2)(c) in The Uttarakhand Water Tax on Electricity Generation Act, 2012

(c)the salary, allowances and other terms and conditions of service of the Chairperson and Members of the Commission under section 23;