Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 217(5)] [Section 217] [Entire Act]

Union of India - Subsection

Section 217(5)(b) in The Companies Act, 2013

(b)summoning and enforcing the attendance of persons and examining them on oath; and