Supreme Court - Daily Orders
Committee-Gfil vs Libra Buildtech P.Ltd.. on 31 July, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.2 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 7-8/2015,I.A. 9-10/2015 in Petition(s) for Special Leave to
Appeal (C) No(s). 23886-23887/2012
(Arising out of impugned final judgment and order dated 09/07/2012
in CM No. 8029/2012,09/07/2012 in WPC No. 1399/2010,30/07/2012 in
CRA No. 423/2012,30/07/2012 in CM No. 8029/2012,30/07/2012 in WPC
No. 1399/2010 passed by the High Court Of Delhi At New Delhi)
COMMITTEE-GFIL Petitioner(s)
VERSUS
LIBRA BUILDTECH P.LTD.& ORS. Respondent(s)
(for directions and impleadment and office report)
Date:31/07/2015 These applications were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Harpawan Kumar Arora,Adv.
Mr. C. L. Sahu,Adv.
For Respondent(s) Mr. Shyam Divan,Sr.Adv.
Ms. Manali Singhal,Adv.
Mr. Santosh Sachin,Adv.
Mr. Abhijat P. Medh,Adv.
Mr. Deepak singh Rawat,Adv.
Mr. Sanchar Anand,AAGS
Mr. apoorv Singhal,Adv.
Mr. Devendra Singh,Adv.
Mr. Guru Krishna Kumar,Adv.
Ms. Purnima Bhatt,Adv.
Ms. Gargi Khanna,Adv.
Mrs. Anil Katiyar,Adv.
M/s. Ap & J Chambers,Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by Om Parkash Sharma Date: 2015.08.01 12:20:17 IST Reason: List next Friday i.e. 7th August, 2015. Rejoinder affidavit to the IAs may be filed, in the meanwhile.
[O.P. SHARMA] [MALA KUMARI SHARMA]
COURT MASTER COURT MASTER