Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 8 in The Punjab Shops and Commercial Establishments Rules, 1958 8. Payment of overtime. - The payment in respect of overtime shall be made by the employer to an employee on the next pay day under section 16 of the Act.
