Gauhati High Court
Echo Motors And Automobiles Private Ltd vs The State Of Gujarat on 24 October, 2025
Page No.# 1/6
GAHC010228962025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3312/2025
ECHO MOTORS AND AUTOMOBILES PRIVATE LTD
REGISTERED OFFICE AT DHARAPUR, PO DHARAPUR, DIST KAMRUP M
ASSAM 781014,
REP BY ITS INTERIM RESOLUTION PROFESSIONAL, MR. BISHAL
AGARWAL, HAVING REGD. NO. IBBI/IPA-002/IP-N01294/2024/2025/14446
VERSUS
THE STATE OF GUJARAT
REPRESENTED BY ITS SECRETARY HOME, C/O HOME DEPARTMENT, NEW
SACHIVALAYA, GANDHINAGAR, GUJRAT 382010
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
HOME DEPART.. JANATA BHAWAN
DISPUR
06
3:THE ATUL AUTO LIMITED
REPRESENTED BY JOGESHRANJAN SHATRUGHAN SINGH
HAVING ITS CORPORATE OFFICE AT NATIONAL HIGHWAY 8/B NR.
MICROWAVE TOWER
SHAPAR (VERAVAL) DISTRICT RAJKOT GUJRAT
AND REGISTERED OFFICE AT JIMMY TOWER
GONDAL ROAD
RAJKOT GUJRAT
76031
Advocate for the Petitioner : MS. S YASMIN, MR A JAIN
Advocate for the Respondent : GA, ASSAM, MR. S N TAMULI
Page No.# 2/6
Linked Case : W.P.(Crl.)/3/2024
M/S ECHO MOTORS AND AUTOMOBILES PRIVATE LIMITED AND ANR
REPRESENTED BY ITS MANAGING DIRECTOR
KUMAR GAURAV
PRESENTLY HAVING ITS REGISTERED OFFICE AT DHARAPUR
PO DHARAPUR
DIST KAMRUP M ASSAM 781014
2: KUMAR GAURAV
S/O LATE UMESH KUMAR SINGH
RESIDENT OF SECTOR 2
PO NOONMATI
PS NOONMATI DIST KAMRUP M ASSAM 781020
VERSUS
THE STATE OF GUJRAT
REPRESENTED BY ITS SECRETARY HOME
C/O HOME DEPARTMENT
NEW SACHIVALAYA
GANDHINAGAR
GUJRAT 382010
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
HOME DEPART.. JANATA BHAWAN
DISPUR
06
3:THE ATUL AUTO LIMITED
REPRESENTED BY JOGESHRANJAN SHATRUGHAN SINGH
HAVING ITS CORPORATE OFFICE AT NATIONAL HIGHWAY 8/B NR.
MICROWAVE TOWER
SHAPAR (VERAVAL) DISTRICT RAJKOT GUJRAT
AND REGISTERED OFFICE AT JIMMY TOWER
GONDAL ROAD
RAJKOT GUJRAT
360311
------------
Advocate for : MR. S N TAMULI
Advocate for : GA
ASSAM appearing for THE STATE OF GUJRAT
Page No.# 3/6
Linked Case : I.A.(Civil)/2970/2025
M/S ECHO MOTORS AND AUTOMOBILES
REP. BY ONE OF ITS DIRECTOR
I.E SMTI OLEE DAS
D/O SHRI AKAN DAS
PERMANENT RESIDENT OF MILANPUR
PS BISWANATH CHARIALI
DIST SONITPUR
NOW BISWANATH
ASSAM
784176
PRESENTLY RESIDING AT SECTOR II
NOONMATI
PO NOONMATI
PS NOONMATI
DIST KAMRUP M ASSAM 781020
VERSUS
THE STATE OF GUJARAT
REP. BY THE HOME SECRETARY TO THE GOVT. OF GUJRAT
HOME DEPARTMENT
NEW SACHIVALAYA GANDHI NAGAR
GUJARAT
382016
2:THE STATE OF ASSAM
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
HOME DEPARTMENT
DISPUR GUWAHATI 781006
3:THE ATUL AUTO LIMITED
REPRESENTED BY MR. YOGESHRANJAN SHATRUGHAN SINGH
HAVING ITS CORPORATE OFFICE AT NATIONAL HIGHWAY 8/B
NR. MICROWAVE TOWER
SHAPAR (VERAVAL) DIST RAJKOT
GUJARAT
AND REGISTERED OFFICE AT JIMMY TOWER
GONDAL ROAD
RAJKOT
GUJARAT
360311
Page No.# 4/6
------------
Advocate for : MR. S N TAMULI
Advocate for : GA
ASSAM appearing for THE STATE OF GUJARAT
Linked Case : I.A.(Civil)/3160/2025
M/S ECHO MOTORS AND AUTOMOBILES PRIVATE LIMITED
PRESENTLY HAVING ITS REGISTERED OFFICE AT DHARAPUR
P.O
DHARAPUR
DISTRICT KAMRUP (M)
ASSAM
PIN 781017
THE PETITIONER IS REP. BY ONE OF ITS DIRECTOR SMTI OLEE DAS
AGED ABOUT 36 YEARS
D.O SHRI AKAN DAS
RESIDENT OF SECTOR 2
NOONMATI PO AND PS NOONMATI
DIST KAMRUP M ASSAM 781020
VERSUS
THE STATE OF GUJARAT
REPRESENTED BY THE SECRETARY HOME
C/O HOME DEPARTMENT
NEW SACHIVALAYA
GANDHINAGAR
GUJARAT
PIN 3820 10
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
HOME DEPARTMENT
JANATA BHAWAN
DISPUR
GUWAHATI-6
3:THE ATUL AUTO LIMITED
REPRESENTED BY MR. YOGESHRANJAN SHATRUGHAN SINGH
HAVING ITS CORPORATE OFFICE AT NATIONAL HIGHWAY-8/B
NEAR MICROWAVE TOWER
Page No.# 5/6
SHAPAR (VERAVAL)
DISTRICT RAJKOT
GUJRAT
AND REGISTERED OFFICE AT JUMMY TOWER
GONDAL ROAD
RAJKOT
GUJARAT
PIN 760311
------------
Advocate for : MR. S N TAMULI
Advocate for : GA
ASSAM appearing for THE STATE OF GUJARAT
Linked Case : W.P.(Crl.)/18/2023
SHARMISTHA BARUAH
D/O- LATE GIRIN BARUAH
R/O- SUNCITY APARTMENT
ADABARI TINIALI
P.O- PANDU
GUWAHATI
KAMRUP (M)
ASSAM
PIN-781012
VERSUS
ATUL AUTO LIMITED
REP. BY MR. YOGESHRANJAN SHATRUGHAN SINGH
HAVING ITS CORPORATE OFFICE AT NATIONAL HIGHWAY-8/B
NEAR MICROWAVE TOWER
SHAPAR (VERAVAL)
DIST- RAJKOT
GUJRAT
AND REGISTERED OFFICE AT JIMMY TOWER
GONDAL ROAD
RAJKOT
GUJRAT
PIN-360311
Page No.# 6/6
------------
Advocate for : MR. S N TAMULI
Advocate for : appearing for ATUL AUTO LIMITED
BEFORE
HONOURABLE MR. JUSTICE PRANJAL DAS
ORDER
Date : 24.10.2025 Due to paucity of time, the matters could not be heard.
List on 07.11.2025.
JUDGE Comparing Assistant