Bombay High Court
Smt. Chitra Wd/O Arun Thakare And ... vs The Education Officer, (Secondary), ... on 4 February, 2019
Author: Vinay Joshi
Bench: Ravi K. Deshpande, Vinay Joshi
Order 0402wp917.19
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 917/2019.
Smt. Chitra Arun Thakare and another
-VERSUS-
The Education Officer (Secondary) Z.P. Nagpur and another
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
Shri P.N.Shende, Advocate for Petitioners.
Shri N.H. Joshi, A.G.P. for Respondent No. 1.
CORAM : R.K. DESHPANDE &
VINAY JOSHI, JJ.
DATE : FEBRUARY 04, 2019.
Heard.
2. Issue Notice to respondents for final disposal of the matter, returnable on 01.04.2019. Learned A.G.P. waives notice for respondent no. 1.
JUDGE JUDGE
Rgd.
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