Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 979] [Entire Act] State of Punjab - Subsection Section 979(c) in Punjab Jail Manual, 1996 (c)a sufficiency of water is constantly kept in the tanks or vessels provided for the purpose and that such water is changed frequently;
