Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(2) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013 (2)A point of presence shall functions in accordance with the terms of its certificate of registration and the regulations made under this Act.
