Section 115ZA(1)(e) in The Goa Panchayat Raj Act, 1994

[Cites 0, Cited by 0] [Section 115ZA(1)] [Section 115ZA] [Entire Act]

(e)have custody of all papers and documents connected with the proceedings of the meetings of the Taluka Panchayat and its Committees.

Legal Document View