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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(8) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(8)Any still, vat, pipe or other part of the plant is at any time found defective or leaking, the distillery officer may order the discontinuance of its use and it shall not be used again until it has been repaired to the satisfaction of the distillery officer.