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State of Uttar Pradesh - Section

Section 820 in Rules under the United Provinces Excise Act, 1910

820. Gauges register of receivers vats and wash-backs [Forms P.D.-6 and 7].

- Gauge registers of receivers, vats and wash-backs must be compiled from the figures obtained in the gauging of the vessels. Receiver and vats will be entered in register P.D.-6 whilst in the case of wash-backs, where the measurement are in dry inches from the top, registers, P.D.-7 will be used.