Delhi High Court - Orders
Amount Awarded In The Arbitration) Ntpc ... vs Afcons-R.N.Shetty & Co.Pvt. Ltd on 8 April, 2026
$~11 to 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 311/2017 & I.A. 8505/2024 (For securing the
amount awarded in the arbitration)
NTPC LIMITED .....Petitioner
Through: Mr. Tarkeshwar Nath & Mr.
Harshit Singh, Advs.
versus
AFCONS-R.N.SHETTY & CO.PVT. LTD. .....Respondent
Through: Mr. Manu Sheshadri, Mr.
Siddharth Shekhar, Ms. Prachi
Jain, Mr. Sahil Manganani &
Mr. Faraz Ahmad Khan, Advs.
12
O.M.P. (COMM) 312/2017 & I.A. 8506/2024 (For securing the
amount awarded in the arbitration)
NTPC LIMITED .....Petitioner
Through: Mr. Tarkeshwar Nath & Mr.
Harshit Singh, Advs.
versus
AFCONS -R.N.SHETTY & CO.PVT. LTD.-JV
.....Respondent
Through: Mr. Manu Sheshadri, Mr.
Siddharth Shekhar, Ms. Prachi
Jain, Mr. Sahil Manganani &
Mr. Faraz Ahmad Khan, Advs.
13
O.M.P. (COMM) 167/2024 & I.A. 8476/2024 (Stay)
NTPC LTD .....Petitioner
Through: Mr. Tarkeshwar Nath & Mr.
Harshit Singh, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/04/2026 at 21:00:29
versus
AFCONS R N SHETTY AND CO PVT LTD JV
.....Respondent
Through: Mr. Manu Sheshadri, Mr.
Siddharth Shekhar, Ms. Prachi
Jain, Mr. Sahil Manganani &
Mr. Faraz Ahmad Khan, Advs.
CORAM:
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 08.04.2026
1. Learned counsel, Mr. Nath, seeks an adjournment on the ground that the learned Senior Counsel appearing on behalf of the Petitioner is on his legs before the Hon'ble Supreme Court in a part-heard matter.
2. This Court takes not of the fact that the matter has been pending for almost a decade.
3. At the request of learned counsel for the Petitioner, list on 29.07.2026.
4. A photocopy of the Order passed today be kept in the connected matters.
HARISH VAIDYANATHAN SHANKAR, J APRIL 8, 2026/ v/va This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/04/2026 at 21:00:29