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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(i) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(i)hold a certificate of competency as Mate of a home-trade ship (Chief Mate) in Near-Coastal Voyages on ships of between 500 and 3,000 gross tonnage;