Central Information Commission
Mrlino Kuruvilla vs Employees Provident Fund Organisation on 20 October, 2014
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26101592
File No. CIC/BS/A/2013/002544/6218
20 October 2014
Relevant Facts emerging from the Appeal:
Appellant : Mr. Lino Kuruvilla
Talisma Corporation Pvt. Ltd.
4th Floor, Building 2A, East Tower,
Vrindavan Tech Village,
Deverabeesanahalli, Outer Ring Road,
Bangalore - 560037
Respondent : CPIO
EPFO
O/o the Addl. CPFC
Regional Office, Bhavishya Nidhi Bhawan,
28 Wazirpur Industrial Area,
Delhi - 110052
RTI application filed on : 14/06/2013
PIO replied on : No Reply
First appeal filed on : 24/07/2013
First Appellate Authority order : No Order
Second Appeal dated : 28/09/2013
Information sought:-
The appellant has sought the following information:-
1) What is the current status of my application for PF Balance Transfer from Company HEADSTRONG SERVICES INDIA PRIVATE LIMITED PF Account No. DL/21609/2414 to company Talisma Corporation Pvt Ltd PF Account No. KN/BN/24950/1285 initiated in 2010.
2) Have you received my application for transfer? If answer is yes, please mention date of receipt of application.
3) If PF transfer has been processed, please mention date when application processed and PF transferred.
4) If PF transferred, please mention to which account no. PF has been transferred?
5) What is the amount that was transferred? Please attach and send copy of PF statement.
6) If PF transferred, please attach and send scanned copy of Cheque along with Cheque No. and Date, Annexure-K and address to which cheque was sent.
7) Has the Cheque cleared? If yes, please mention date.
8) Has the Cheque been returned? If yes, please mention date.
9) If PF transfer application form was rejected, please send detailed reason why application was rejected and current status of PF Account.Page 1 of 2
Grounds for the Second Appeal:
The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing:
The following were present Appellant: Mr. Lino Kuruvilla through TC M: 09880071465 Respondent: Mr. Satya Vardhan Gautam CPIO The appellant stated that he has received the information and is satisfied in the matter.
Decision notice:
The information has been provided.
The matter is closed.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2