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Union of India - Section

Section 66 in The Navy (Pay And Allowances) Regulations, 1966

66. Allowance for official interpreters filling authorised appointments.

(1)An officer appointed official interpreter in a non-Indian language shall receive an allowance of Rs. 100 per month.
(2)The above allowance shall be drawn on the authority of a Navy Order notifying the appointment and its duration.
(3)The number of officers entitled to the allowance at any one time is three.
(4)The allowance shall be suspended while the office is out of India on leave, deputation and the like.Outfit Allowance-Initial Grant