Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(3)(l) in Advertisement (Registration and Regulation) Bye-laws, 2012 (l)"Superintendent" means the officer appointed as such in terms of bye-laws 4 of these bye-laws.