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State of Haryana - Section

Section 13 in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001

13. Delegation of Powers.

- The Government may, by notification, direct that all or any of the powers exercisable by it under this Act, may also be exercised by such person or persons as may be specified in the notification.