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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(3)Common merit list of group of Certificate Courses specified in column (2) and (3) of Schedule I for a corresponding Diploma Course, as specified in column (4) of Schedule I, shall be prepared.