Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Industries Service Rules, 1985

(1)Not more than [fifty per cent] [Substituted vide O.G.E. No. 925 dated 11.8.1995.] of total vacancies in [Group-B] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.] of the service in any year may be filled up by promotion from among non-gazetted non-ministerial Class III field executive staff, namely :