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Union of India - Section

Section 152 in The Delhi Police Act, 1978

152. Repeal and saving.

(1)The Delhi Police Ordinance, 1978 ( Ord 2 of 1978) is hereby repealed .
(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance so repealed shall be deemed to have been done taken under the corresponding provisions of this Act.