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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in First Statutes of the University of Udaipur

(1)Executive Committee of the Board to be an authority of the University.In addition to the authorities mentioned in Sub-sections (i) to (iv) of clause (b) of Section 9 of the Act, an Executive Committee of the Board is hereby declared to be an authority of the University under sub-clause (v) thereof.