Section 16(6) in Gujarat Civil Services (Conduct) Rules, 1971
(6)When a Government servant is appointed or transferred to a post of such a nature as to involve him in the breach of any of the provisions of sub-rule (4) or sub-rule (5), he shall forthwith report the circumstances to the Government and shall thereafter act in accordance with such orders as may be passed by the Government.Provided that a Government servant belonging to Class III or Class-IV service shall make such report to the Head of his Office.
