Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Goa - Subsection Section 3(i) in The Daman (Abolition of Proprietorship of Villages) Regulation, 1962 (i)all rights, title and interest of every proprietor in or in respect of all lands in his village or villages shall be deemed to have been extinguished; and
