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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(2)(a) in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

(a)any matter which, under any provision of this Act, either expressly or by implication, is required to be prescribed or to be provided for by rules;