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State of Punjab - Section

Section 7 in The Punjab Plastic Carry Bags (Manufacture, Usage and Disposal) Control Act, 2005

7. Prohibition to use carry bags or containers manufactured from recycled plastic.

- No person shall use or cause to be used any recycled non- biodegradable plastic carry bag or container with or without containing organic pigments, plasticizers, lubricants and stabilizers, which are liable to cause poisoning of food for the purpose of storing, carrying or packing any item of food.