Calcutta High Court
M/S. Bahety Bro vs Sardar Jaggeet Singhand Ors on 7 May, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
AP No. 134 of 1993
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
M/S. BAHETY BRO
Versus
SARDAR JAGGEET SINGHAND ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 7th May, 2014.
The Court : This petition has been shown to be pending in the computerised records for a substantial period of time. Since no one responds despite the matter having appeared in the warning list, AP No.134 of 1993 is dismissed for default as on date if it is not disposed of earlier.
There will be no order as to costs.
(SANJIB BANERJEE, J.) kc.