Supreme Court - Daily Orders
M/S Star Wire (India) Vidyut Pvt Ltd vs Haryana Electricity Regulatory ... on 2 July, 2019
Author: A.M. Khanwilkar
Bench: A.M. Khanwilkar
ITEM NO.1502 COURT NO.9 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8432/2017
(Arising out of impugned final judgment and order dated 23-11-2016
in FO No. 25337/2015 passed by the High Court Of Punjab & Haryana
At Chandigarh)
M/S STAR WIRE (INDIA) VIDYUT PVT LTD & ANR. Petitioner(s)
VERSUS
HARYANA ELECTRICITY REGULATORY COMMISSION Respondent(s)
Date : 02-07-2019 This petition was called on for pronouncement of judgment today.
For Petitioner(s) Mr. P. S. Sudheer, AOR Ms. Radhika Singh, Adv.
Mr. Rishi Maheshwari, Adv. Ms. Anne Mathew, Adv.
Mr. Abhishek Gupta, Adv.
Mr. Jaafar Inayat, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
For Respondent(s) Mr. Abhinav Goyal, Adv.
Mr. Pallav Mongia, AOR Mr. Mridul Chakravarty, Adv.
Hon'ble Mr. Justice A.M. Khanwilkar pronounced the judgment of the Bench comprising His Lordship and Hon’ble Mr. Justice Ajay Rastogi.
Leave granted.
The appeal is allowed in terms of the signed reportable judgment.
All pending application(s) are also disposed of.
(NEETU KHAJURIA) (VIDYA NEGI) Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.02 18:05:51 IST COURT MASTER COURT MASTER Reason: (Signed reportable judgment is placed on the file.)