Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Registration Of Foreigners Rules, 1992 8. Period of validity of certificate of registration .-The certificate of registration issued in respect of any foreigner shall be valid for so long as the foreigner does not depart from India.
