Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 81] [Entire Act] State of Madhya Pradesh - Section Section 3 in Madhya Pradesh Protection of Debtors Act, 1937 3. Subs. by S. 3(3), ibid for sub-sections (2) and (3).
