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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(1) in The SreeNarayanaGuru Open University Act, 2021

(1)No person shall, on grounds only of religion, race, caste, sex, descent, place of birth, residence, language, political opinion or any of them, be ineligible for, or discriminated against, in respect of any employment or office under the University and institutions related to it or membership of any of the authorities or bodies of the University or admission to any course of study in the University.