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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2) in The Punjab Land Revenue (Surcharge) Act, 1954

(2)[ It extends to the whole of the State of Punjab except that portion of the Amritsar District which does not fall within the assessment circles of -
(i)Tarn Taran Urban, and
(ii)Amritsar Urban and Suburban.]