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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(3)(b) in The West Bengal Premises Tenancy Act, 1997

(b)by written order, require any person to produce for his inspection such books or other documents relevant to the inquiry, at such time and at such place as may be specified in the order.