Delhi High Court - Orders
Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 20 August, 2025
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11410/2019
MODIPON LIMITED THROUGH ITS DIRECTOR & ANR
.....Petitioners
Through: Mr. Abhay Chauhan, Adv.
versus
PUNJAB NATIONAL BANK THROUGH ITS ZONAL
HEAD .....Respondent
Through: Mr. Sanjay Bajaj, Mr. Rajat
Prakash, Mr. Anna Rawat, Ms.
Prerna, Advs.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 20.08.2025
1. It is already past 04:35 PM. No time left.
2. List on 25.11.2025.
ANIL KSHETARPAL, J.
HARISH VAIDYANATHAN SHANKAR, J. AUGUST 20, 2025/jn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 23:19:15