Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Income Tax Appellate Tribunal - Hyderabad

Shri. Mandalpu Venkateswarlu,, ... vs Assessee on 14 May, 2015

             IN THE INCOME TAX APPELLATE TRIBUNAL
               HYDERABAD BENCH 'A'(SMC), HYDERABAD
             BEFORE SHRI D.MANMOHAN, VICE PRESIDENT

ITA No.940/Hyd/14                    : Assessment year 2009-10

Shri Mandalapu Venkateswarlu,        V/s. Income Tax Officer Ward-2,
Paloncha, 507 115                         Kothagudem

     (PAN - ASOPM 5490 N )

             (Appellant)                                (Respondent)

                      Appellant by    :      Shri M.Chandramouleshwara Rao

                    Respondent by     :      Smt. G.Aparna Rao
                   Date of Hearing           14.05.2015
                   Date of Pronouncement     14.05.2015


                                 ORDER

This appeal by the assessee is directed against the order dated 13.3.2014, passed by the Commissioner of Income-tax, Vijayawada under S.263 of the Income Tax Act, 1961.

2. At the time of hearing, the learned counsel for the assessee submitted that consequent upon the order passed by the revisional authority, the Assessing Officer completed the assessment, wherein the assessee obtained substantial relief; therefore, the assessee is not interested in pursuing the appeal filed against the order under S.263 of the Act. In short, the assessee seeks permission to withdraw the appeal filed before the Appellate Tribunal. Learned Departmental Representative has no objection in this regard. Under these circumstances, I permit the assessee to withdraw his appeal, and dismiss the appeal as withdrawn.

2 ITA No.940/Hyd/2014

Shri Mandalapu Venkateswarlu, Paloncha, 507 115

3. As pronounced in the open court at the conclusion of hearing, appeal of the assessee is dismissed.

Sd/-

                                       (D.Manmohan)
                                        Vice President

Dt/-    14th May, 2015

Copy forwarded to:

1. Shri Mandalapu Venkateswarlu (Paloncha) C/o. Shri M.Chandramouleswara Rao, Chartered Accountant, C-3, Skylark Apartments, Basheerbagh, Hyderabad 290.

2. Income Tax Officer Ward 2, Kothagudem

3. Commissioner of Income-tax, Vijayawada

4. Departmental Representative, ITAT, Hyderabad.

B.V.S