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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(c) in The Border Security Force Rules, 1969

(c)in the case of a Commandant, extend to the battalion or unit placed under him [* * *] [Certain words omitted by S.O. 436(E), dated 29.5.1990. ].