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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(w) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(w)"private establishment" means a company, firm, cooperative or other society, associations, trust, agency, institution, organisation, union, factory or such other establishment as the Government may, by notification, specify ;