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State of Madhya Pradesh - Section

Section 10 in The M.P. Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994

10. Decision of questions by majority of votes.

- All questions brought before any meeting of Standing Committee shall be decided by the majority of votes of the members present and voting. In case of equality of votes, the presiding authority at the meeting shall have a casting vote.