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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(c) in Delegation of Financial Power Rules, 1977

(c)No authority to which powers are delegated shall sanction without previous consent of the finance Department any expenditure which involves the introduction of a new principle or practice likely to lead to increased or recurring expenditure in future.