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[Cites 0, Cited by 0] [Section 106(4)] [Section 106] [Entire Act]

Union of India - Subsection

Section 106(4)(i) in The Petroleum Rules, 2002

(i)a comprehensive report accompanied by all necessary drawings, calculations giving references to recognised code or codes followed, full details of design and construction and necessary test certificates from the recognised bodies in respect of the apparatus and its components;