Calcutta High Court (Appellete Side)
M/S. Black Magic Motion Picture Ltd vs State Of West Bengal & Ors on 9 September, 2024
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
M/L.343.
September 09, 2024.
KAUSHIK WPA No. 23329 of 2010 M/s. Black Magic Motion Picture Ltd.
Vs. State of West Bengal & Ors. Both parties remain unrepresented nor is any adjournment prayed for on their behalf even in the second call.
The writ petition has been pending since 2010. It is evident that the petitioner is not interested in proceeding diligently with this matter.
In view of the above, WPA No. 23329 of 2010 stands dismissed for default.
Interim order, if any, stands vacated.
(Ravi Krishan Kapur, J.)