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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(a) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(a)These rules shall be applicable for the working and management of the Central After-care Homes for Women and District After-care Shelters established in the State and to any other similar institution established by the State Government from time to time.