Section 5(4) in The Cotton Ginning and Pressing Factories Act, 1925
(4)The State Government shall compile from the weekly returns submitted under sub-section (3), and shall publish in such manner as it thinks fit, a statement showing the total number of bales pressed in the State during the week and from the commencement of the season to the end of the week to which the returns relate:Provided that the number of bales pressed in any individual factory shall not be published.
