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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Punjab - Subsection

Section 12A(1)(a) in The Punjab Village Common Lands (Regulation) Rules, 1964

(a)By way of sale to any Government Department, its Boards Corporations or local authorities for their projects or schemes, and for the projects, sponsored or aided by the State Government in which the share of the State Government is not less then 50 per cent: and