Gujarat High Court
Tipco Industries Limited vs Asst. P.F. Commissioner on 28 April, 2015
Author: S.G.Shah
Bench: S.G.Shah
C/CA/4769/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR DIRECTION) NO. 4769 of 2015
In SPECIAL CIVIL APPLICATION NO. 127 of 2012
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TIPCO INDUSTRIES LIMITED....Applicant(s)
Versus
ASST. P.F. COMMISSIONER, VAPI & 1....Respondent(s)
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Appearance:
MR RV DESAI, ADVOCATE for the Applicant(s) No. 1
MS E.SHAILAJA, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.G.SHAH
Date : 28/04/2015
ORAL ORDER
Learned advocate Ms.E.Shailaja for contesting respondent No.1 states that she will file affidavit-in-reply in couple of days. Pursuant to order dated 19.11.2014, no further notices are required to be issued at this stage. List the matter on 1.5.2015.
(S.G.SHAH, J.) binoy Page 1 of 1