Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 11B] [Entire Act] State of Uttar Pradesh - Subsection Section 11B(2) in The U.P. Municipalities Act, 1916 (2)The draft of the Order under sub-section (1) shall be [published in the manner prescribed for a period of not less than seven days] [Substituted by U.P. Act No. 26 of 1995.].
