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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

(1)The State Government shall, by notification, appoint an officer of the State Government to be designated as Director of Economic Offences as the Competent Authority for the purpose of this Act.